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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

Lakshadweep - Subsection

Section 28(3)(a) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(a)the statement of charges against the Chairperson or Member of the Authority or Appellate Tribunal, as the case may be; and