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[Cites 0, Cited by 0] [Section 165(3)] [Section 165] [Entire Act]

State of Gujarat - Subsection

Section 165(3)(c) in The Gujarat Municipalities Act, 1963

(c)for discharging any responsibility attaching to him under the terms of the order as to maintaining, repairing, flushing, cleaning or emptying the said drain or any part thereof.