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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(ii) in The Small Industries Development Bank Of India (General Regulations), 2000*

(ii)a balance-sheet as at the 31st March of each year and profit and loss account for the year ending on that date, or such other date as the Board may specify, of the Small Industries Development Assistance Fund in the forms in Schedules III and IV to these regulations or as amended from time to time by the Board.