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[Cites 0, Cited by 0] [Section 674] [Entire Act]

State of Telangana - Subsection

Section 674(f) in Greater Hyderabad Municipal Corporation Act, 1955

(f)withdraw or compromise any claim for a sum not exceeding rupees five hundred against any person in respect of penalty payable under a contract entered into with such person by the Commissioner, or, with the approval of the Standing Committee any such claim for any sum exceeding rupees five hundred;