Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in Income Tax Rules, 1962 (2)All references to "Forms" in these rules shall be construed as references to the forms set out in Appendix II hereto.
