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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

1. Short Title Commencement and Applicability.

(1)These rules may be called 'the Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003.
(2)They shall apply to Professional Courses in Physical Education for entry into the Under-Graduate Courses.
(3)They shall come into force with immediate effect.
(4)Rules of Admission into the above Courses in Physical Education shall be issued separately.