Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 3 in THE CONSTITUTION (TWENTY-SEVENTH AMENDMENT) ACT, 1971 3. Insertion of new article 239B.- After article 239A of the Constitution, the following article shall be inserted, namely:-
