Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 347] [Entire Act] State of Odisha - Subsection Section 347(b) in The Orissa Municipal Corporation Act, 2003 (b)purchase or take on lease any water work or any water right to store on to take and convey water, either within or outside the city; and
