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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(22) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(22)to be responsible for reporting to Government consequences of any decision or action taken by any authority of the University in respect of financial implications of the University which he feels is in contravention of the provisions of the Act, Statutes, Rules and Regulations.