Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 271] [Entire Act] Nagpur Province - Subsection Section 271(7) in The City of Nagpur Corporation Act, 1948 (7)The cost of such scheme, or such portion of the cost as the State Government may deem fit, shall be defrayed from the municipal fund.
