Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(1)(k) in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017 (k)"High Way" means National Highway or State Highway as notified by the competent authority.