Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2)(b) in The Maharashtra Supply Of Forest Produce By Government (Revision Of Agreement) Act, 1982

(b)the principles on which, the manner in which and the authority by which, the market value shall be determined for the purposes of Section 4.