Section 102(2)(b) in Telangana District Boards Act, 1955

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State of Telangana - Subsection

Section 102(2)(b) in Telangana District Boards Act, 1955

(b)The application shall be accompanied by-

(i)a plan of the factory, workshop, work-place or premises prepared in such manner as may be prescribed;

(ii)such particulars as to the power, machinery, plant or premises as the Board may require by rules made in this behalf.