Section 19(a) in Punjab Cinemas (Regulation) Rules, 1952
(a)[ Shall not be within a radius of - [Substituted Haryana Notification No. GSR 14/PA 11/52/S- 9/Amendment dated 4.2.1970.](i)75 metres from a place of worship, a cremation ground, a graveyard a cementery, or(i)200 metres from a recognised educational institution such as a College, a High School or girls school or any residential institution attached to such educational institution; or(iii)75 meters from a public hospital with a large patient ward; or(iv)75 metres from an orphanage containing one hundred or more inmates; or(v)75 metres from a thickly populated residential area which is either exclusively residential or reserved or used generally for residential as distinguished from the business purposes.
