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Supreme Court - Daily Orders

Jatan Lal vs Ratan Lal on 30 July, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.15                               COURT NO.4               SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21645/2018

     (Arising out of impugned final judgment and order dated 08-02-2018
     in SBCWP No. 10918/2016 08-02-2018 in SBCWP No. 10920/2016 passed
     by the High Court Of Judicature For Rajasthan At Jodhpur)

     JATAN LAL & ORS.                                                   Petitioner(s)

                                                     VERSUS

     RATAN LAL                                                          Respondent(s)

     (appln. For c/delay in filing SLP, appln. For exemption from filing
     O.T.)

     Date : 30-07-2018 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                 Dr.   Manish Singhvi, Adv.
                                       Mr.   Satyendra Kumar, Adv.
                                       Mr.   Abhinav S. Raghuvanshi, Adv.
                                       Mr.   D. K. Devesh, AOR

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

We find no reason to entertain these Special Leave Petitions, which are, accordingly, dismissed.

Pending interlocutory application(s), if any, is/are disposed of.

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER Signature Not Verified ASSISTANT REGISTRAR Digitally signed by JAYANT KUMAR ARORA Date: 2018.07.31 16:57:58 IST Reason: