Supreme Court - Daily Orders
Jatan Lal vs Ratan Lal on 30 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.15 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21645/2018
(Arising out of impugned final judgment and order dated 08-02-2018
in SBCWP No. 10918/2016 08-02-2018 in SBCWP No. 10920/2016 passed
by the High Court Of Judicature For Rajasthan At Jodhpur)
JATAN LAL & ORS. Petitioner(s)
VERSUS
RATAN LAL Respondent(s)
(appln. For c/delay in filing SLP, appln. For exemption from filing
O.T.)
Date : 30-07-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Dr. Manish Singhvi, Adv.
Mr. Satyendra Kumar, Adv.
Mr. Abhinav S. Raghuvanshi, Adv.
Mr. D. K. Devesh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain these Special Leave Petitions, which are, accordingly, dismissed.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER Signature Not Verified ASSISTANT REGISTRAR Digitally signed by JAYANT KUMAR ARORA Date: 2018.07.31 16:57:58 IST Reason: