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Punjab-Haryana High Court

State Of Haryana & Ors vs Asi Jagjit Singh And Others on 30 May, 2013

Author: Surya Kant

Bench: Surya Kant

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH


                                   LPA No. 826 of 2013(O & M)
                                  Date of Decision: 30.05.2013


State of Haryana & Ors.

                                                ......Appellants

                              Versus



ASI Jagjit Singh and others

                                             ...... Respondents



CORAM: HON'BLE MR. JUSTICE SURYA KANT

         HON'BLE MR. JUSTICE R.P.NAGRATH


Present : Mr. R.D.Sharma, DAG, Haryana
          for the appellants.

          Mr. Rakesh Lathwal, Advocate
          for the respondents.




SURYA KANT, J. (ORAL)

For orders, see order of even date passed in LPA No.645 of 2013 titled as 'State of Haryana and others v. EASI Sunil Kumar and others'.

(SURYA KANT) JUDGE (R.P.NAGRATH) JUDGE May 30, 2013 pawan