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State of Assam - Section

Section 22 in Instructions Relating to Liquor

22. Exemption of pachwai and unfermented tari.

- Order 55 issued under Section 73 exempts pachwai from the provisions of the Act relating to manufacture and possession when it is manufactured and possessed for home consumption and not for sale up to a certain limit. Unfermented tari is exempted from all provisions of the Act.