Bombay High Court
Khalid Umar Mohammad Haneef vs The State Of Maharashtra on 11 January, 2021
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
:1: 06-aba-24-21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
ANTICIPATORY BAIL APPLICATION NO. 24 OF 2021
Khalid Umar Mohammad Haneef .... Applicant
Versus
The State of Maharashtra .... Respondent
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Mr. Mahendra N. Sandhyanshiv for Applicant.
Mr. Ajay Patil, APP for State/Respondent.
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CORAM : SARANG V. KOTWAL, J.
DATE : 11th JANUARY, 2021 P.C. :
1. At the request of learned APP, stand over to 12/01/2021.
(SARANG V. KOTWAL, J.) Digitally signed by Pradeepkumar Pradeepkumar P. Deshmane P. Deshmane Gokhale 1 of 1 Date:
2021.01.11 14:08:39 +0530