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Bombay High Court

Khalid Umar Mohammad Haneef vs The State Of Maharashtra on 11 January, 2021

Author: Sarang V. Kotwal

Bench: Sarang V. Kotwal

                                                              :1:                      06-aba-24-21.odt


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CRIMINAL APPELLATE JURISDICTION

                                           ANTICIPATORY BAIL APPLICATION NO. 24 OF 2021

                                Khalid Umar Mohammad Haneef                   .... Applicant

                                             Versus

                                The State of Maharashtra                      .... Respondent

                                                              ______

                                Mr. Mahendra N. Sandhyanshiv for Applicant.
                                Mr. Ajay Patil, APP for State/Respondent.
                                                               ______

                                                           CORAM : SARANG V. KOTWAL, J.

DATE : 11th JANUARY, 2021 P.C. :

1. At the request of learned APP, stand over to 12/01/2021.

(SARANG V. KOTWAL, J.) Digitally signed by Pradeepkumar Pradeepkumar P. Deshmane P. Deshmane Gokhale 1 of 1 Date:

2021.01.11 14:08:39 +0530