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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(a) in The Haryana Development and Regulation of Urban Areas Rules, 1976

(a)[ a demand draft for licence fee at the rates (given in the Schedule to these rules) for the plotted colony, group housing colony and commercial/office complexes in residential sectors and for industrial colony;] [Substituted vide Haryana Notification No. 5DP-2001/1459 dated 25.1.2001 w.e.f. 10.12.1998.]