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State of Madhya Pradesh - Section

Section 10 in The M.P. Anatomy Act, 1954

10. Repeal.

- On the enforcement of this Act the Madhya Bharat Prisoners' Release on Probation Act, Samvat 2008, and all laws, rules, regulations and other provisions having the force of law relating to the release of prisoners on probation, in force in Madhya Bharat, shall stand repealedProvided that all actions taken or order given under them shall be deemed to have been taken or given, as the case may be, under this Act.