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Union of India - Section

Section 19 in The Cold Storage Order, 1980

19. Power to requisition the storage.

- (i) The Licensing Officer may, in the public interest by order in writing served on any licensee requisition the whole of a part of the space in the licensee's cold storage for the period specified in the order and on payment of charges fixed under Clause 20 of the Order.
(ii)The space so requisitioned may be allotted by the Licensing Officer for storing the foodstuffs to one or more persons specified in the order.