- Subject to the following requirements, the inmates may be accommodated either in association or individually in cells or rooms or partly in one way and partly in the other : -(a)female and male inmates shall be kept in separate enclosures, or, where it is not possible, be kept in separate buildings or separate parts of the same building in such a manner as to seclude the female inmates from communication with, and sight of, the male inmates;(b)adolescent male inmates shall be kept apart from adult male inmates;(c)undertrial inmates shall be kept apart from convicted inmates;(d)detenus and civil inmates shall be kept apart from convicted and undertrial inmates;(e)inmates of unsound mind shall be kept apart from other inmates.
