Supreme Court - Daily Orders
A.G. Perarivalan vs State Through Superintendent Of Police ... on 17 August, 2018
Bench: Ranjan Gogoi, Navin Sinha, K.M. Joseph
ITEM NO.37 COURT NO.2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) Nos.10039-10040/2016
(Arising out of impugned final judgment and order dated 06-03-2015
in CRLOP Nos.4084/2015 and 5073/2015 passed by the High Court Of
Judicature at Madras)
A.G. PERARIVALAN Petitioner(s)
VERSUS
STATE THROUGH SUPERINTENDENT OF POLICE Respondent(s)
(IA No.73470/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
No.118421/2017-SUSPENSION OF SENTENCE)
Date : 17-08-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Gopal Shankarnarayanan, Adv.
Mr. Prabu Ramasubramanian, Adv.
Mr. Paarivendhan, Adv.
Mr. William Vinoth Kumar, Adv.
Mr. S. Gowthaman, AOR
Mr. A. Rajarajan, Adv.
For Respondent(s) Ms. Pinki Anand, ASG
Ms. Snidha Mehra, Adv.
Ms. Rekha Pandey, Adv.
Mr. T.A. Khan, Adv.
Ms. Kritika, Adv.
Ms. Saudamini Sharma, Adv.
Mr. A.K. Sharma, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. A.N.S. Nadkarni, ASG
Mr. Sanjai Kumar Pathak, Adv.
Ms. Rekha Pandey, Adv.
Mr. S.K. Pathak, Adv.
Mr. B. V. Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter for final disposal in the month Signature Not Verified of November-2018 on a non-miscellaneous day. Digitally signed by POOJA ARORA Date: 2018.08.18 12:43:54 IST Reason: (POOJA ARORA) (ASHA SONI) COURT MASTER BRANCH OFFICER