Allahabad High Court
Krishna Gopal Mehrotra vs Rent Control & Eviction Officer And ... on 2 August, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 7 Case :- WRIT - A No. - 59713 of 2007 Petitioner :- Krishna Gopal Mehrotra Respondent :- Rent Control & Eviction Officer And Others Petitioner Counsel :- M.K. Gupta Respondent Counsel :- Shashi Kant Gupta,Ashok Bhatnagar,Dharmendra Singh Hon'ble Devendra Pratap Singh,J.
Let rejoinder affidavit be filed within three weeks. List in the week commencing 23.8.2010. Order Date :- 2.8.2010 AU