Tripura High Court
Union Of India vs Parimal Chandra Deb And Anr on 15 June, 2018
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
LA APP 32/2015
Union of India
----Appellant(s)
Versus
Parimal Chandra Deb and anr.
----Respondent(s)
For Appellant(s) : None. For Respondent(s) : None.
HON'BLE MR. JUSTICE ARINDAM LODH Order 15/06/2018 None appears when the matter is called out. Today the entire sitting is interrupted for heavy rain and perhaps, due to this the learned counsel appearing for the parties could not appear before this court.
List the matter on 19.07.2018.
JUDGE Saikat