Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(ii) in Orissa Civil Services (Compassionate Grant) Rules, 1964

(ii)amount paid or payable to the family of the deceased or to the injured Government servant, death-cum-retirement gratuity, provident fund, Life Insurance, from bank and other deposits, family pension and from other sources, if any;