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Bombay High Court

Smt. Suman Ram Khanawakar vs The Managing Director, Cidco And Ors on 10 February, 2020

Bench: A.A. Sayed, Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12665 OF 2015

 Smt. Suman Ram Khanawakar                                 ....Petitioner
            V/S
 The Managing Director, Cidco And Ors                   ....Respondent
        CORAM :                A.A. SAYED &
                               SMT. ANUJA PRABHUDESSAI, JJ
      DATE :                   10th February, 2020
 P.C. :

Due to paucity of time the matter is adjourned to 02/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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