Himachal Pradesh High Court
Vintners Association Of Himachal vs . Union Of India on 23 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Vintners Association of Himachal vs. Union of India .
CWP No. 2281 of 2023 23.05.2023 Present: Mr. Goverdhan Lal Sharma, Advocate for the petitioner.
Mr. Shashi Shirshoo, Central Government Counsel, for respondents No.1 and 2.
Mr. Manoj Chauhan, Additional Advocate General, for respondents No.3 to 7.
CWP No. 2281 of 2023 rReply(ies) on behalf of respondents No.3,4, 6 and 7 stand filed. Reply(ies) on behalf of other respondents, as prayed, be filed within four weeks.
List for consideration on 3rd July, 2023.
CMP No. 4490 of 2023 List for consideration along with main petition on next date. The proceedings pending adjudication before Adjudicating Officer-cum-Additional District Magistrate, District Sirmaur at Nahan may continue but final order shall not be passed till next date.
List for consideration on 3rd July, 2023.
(Vivek Singh Thakur)
Judge
May 23, 2023 (Sushil Kukreja)
(ms) Judge
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