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State of Jammu-Kashmir - Section

Section 23 in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

23. Disputes as to Constitution of University Authorities and Bodies.

- If any question arises whether any person has been duly elected or appointed as, or is entitled to be a member of any authority or other body of the University, the matter shall be referred to the Chancellor whose decision thereon shall be final.