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[Cites 0, Cited by 0] [Section 76(8)] [Section 76] [Entire Act]

State of Uttar Pradesh - Subsection

Section 76(8)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)where transfer has been made in favour of person, who has a plot contiguous to the fragment; or