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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in Rajasthan Registration of Births & Deaths Rules, 2000

(2)Any such offence may be compounded on payment of such sum, not exceeding rupees fifty for offences under sub-secs. (1), (2)and (3), and rupees ten for offences under sub¬Section(4), of the Section 23 as the said officer may think fit.