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Supreme Court - Daily Orders

Commissioner Of Central Excise, ... vs Zuari Cement Limited on 28 September, 2018

Bench: Ranjan Gogoi, Navin Sinha, K.M. Joseph

     ITEM NO.10                                 COURT NO.2                    SECTION XVII

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

                                    CIVIL APPEAL Diary No.31512 OF 2018

     COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND
     SERVICE TAX                                                                   Appellant (s)
                                                       VERSUS
     ZUARI CEMENT LIMITED                                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.133809/2018-STAY APPLICATION and
     IA No.133808/2018-CONDONATION OF DELAY IN FILING APPEAL )

     Date : 28-09-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE RANJAN GOGOI
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)                   Mr.   Aman Lekhi, ASG
                                         Mr.   K. Radhakrishnan, Sr. Adv.
                                         Ms.   B. Sunita Rao, Adv.
                                         Ms.   Neelam Chand, Adv.
                                         Mr.   Anurag, Adv.
                                         Ms.   Nisha Bagchi, Adv.
                                         Mr.   B. Krishna Prasad, AOR

     For Respondent(s)                   Mr.   V. Lakshmikumaran, Adv.
                                         Mr.   Aditya Bhattacharya, Adv.
                                         Mr.   Victor Das, Adv.
                                         Ms.   Apeksha Mehta, Adv.
                                         Mr.   Manish Rastogi, Adv.
                                         Mr.   Shrey Ashat, Adv.
                                         Mr.   Punit Dutt Tyagi, AOR.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel for the appellant and perused the relevant material.

Delay condoned.

The appeals are admitted. Tag with Civil Appeal No.9550 of 2018.

Signature Not Verified Digitally signed by POOJA ARORA Date: 2018.09.28 16:49:34 IST Reason:

(POOJA ARORA) (ASHA SONI) COURT MASTER ASSISTANT REGISTRAR