Rajasthan High Court - Jodhpur
Urn: Cw / 16266U / 2026Dharam Singh vs Municipal Board (2026:Rj-Jd:21965) on 8 May, 2026
[2026:RJ-JD:21965]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8843/2026
Dharam Singh S/o Bhawa Ji, Aged About 59 Years, Resident Of
95, Torana, Mount Abu, Sirohi, Rajasthan.
----Petitioner
Versus
1. Municipal Board, Mount Abu, Through Chairperson,
District - Sirohi.
2. Commissioner, Municipal Board, Mount Abu, District
Sirohi.
----Respondents
For Petitioner(s) : Mr. Shreyansh Mardia
Ms. Bhawana Tiwari
For Respondent(s) :
HON'BLE MR. JUSTICE MUKESH RAJPUROHIT
Order 08/05/2026 Learned counsel for the petitioner wants to withdraw the present civil writ petition, however, seeks liberty for the petitioner to file afresh, if occasion arises.
Hence, the present civil writ petition stands dismissed as withdrawn with liberty as prayed for.
(MUKESH RAJPUROHIT),J 84-mSingh/-
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