Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 64 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 64. Grunt-in-aid to Panchayat. - The State Government shall make grant-in-aid lo the Panchayats as may be decided on the basis of recommendations of the State Finance Commission.
