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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(5) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(5)The provisions of section 102 (1) to (3) of the Code of Criminal Procedure, Samvat 1989, shall so far as may be, apply to a search under sub-section (4).