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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(7) in The SreeNarayanaGuru Open University Act, 2021

(7)After completing the audit for a year or for any short period or for any transaction or series of transactions, the auditor shall sent a report to the University and a copy thereof to the Government.