Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(2) in Bihar Biological Diversity Rules, 2017 (2)Every application given under sub-rule (1) shall be accompanied by a fee of Rs. 10000/-(Ten thousand rupees only) in the form of cheque or demand draft payable in favour of the Board.
