Calcutta High Court (Appellete Side)
An Application Under Section 407 Of The ... vs Smt. Paramita Majumder on 4 December, 2014
Author: Samapti Chatterjee
Bench: Samapti Chatterjee
04.12.14 tem No.24 Court No.17 Krishnendu CRR No. 971 of 2014 In the matter of: An application under section 407 of the Code of Criminal Procedure,1973 filed on 19.03.2014;
And In the matter of: Smt. Paramita Majumder Petitioner
- Versus -
Amit Majumder & Anr.
Opposite Parties Mr. Bhaskar Chakraborty Ms.Madhurima Goswami For the Petitioner In spite of repeated calls, no one appears on behalf of the Opposite Parties.
Place the matter on board under the heading "Contested Application" one week after the Christmas Vacation.
(Samapti Chatterjee, J)