Supreme Court - Daily Orders
Kanchan Bai vs State Of Uttar Pradesh on 19 September, 2018
Bench: Arun Mishra, S. Abdul Nazeer
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) D.NO.31555 OF 2018
IN
CIVIL APPEAL NO.6729 OF 2018
KANCHAN BAI ... PETITIONER(S)
VS.
STATE OF U.P. & ORS. ... RESPONDENT(S)
O R D E R
Application for listing review petition in open Court is rejected.
Delay condoned.
We have perused the Review Petition and record of the civil appeal and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.
……………………………………………………………J. [ARUN MISHRA] ……………………………………………………………J. Signature Not Verified [S. ABDUL NAZEER] Digitally signed by SARITA PUROHIT Date: 2018.09.20 New Delhi;
17:26:58 IST Reason: 19th September, 2018.
ITEM NO.1004 COURT NO.8 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) ………….Diary No(s). 31555/2018 in C.A.No. 6729/2018 KANCHAN BAI Petitioner(s) VERSUS STATE OF U.P. & ORS. Respondent(s) (With appln. for listing review petition in open Court) Date : 19-09-2018 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE S. ABDUL NAZEER By circulation UPON hearing the counsel the Court made the following O R D E R Application for listing review petition in open Court is rejected.
Delay condoned.
The review petition is dismissed in terms of the signed order.
(Jagdish Chander) (Sarita Purohit) Branch Officer AR-cum-PS (Signed order is placed on the file)