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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(8) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(8)Wherever an application is presented or received for legal aid and advice the persons receiving the application shall make an endorsement on the application of the date of receipt, name and address of the person presenting the application and the place where the application is presented.