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[Cites 0, Cited by 0] [Section 148(8)] [Section 148] [Entire Act]

Union of India - Subsection

Section 148(8)(b) in The Navy (Pay And Allowances) Regulations, 1966

(b)the operator of the submerged decompression chamber control panel shall receive the one-fifth rate either in respect of an attendant in the submerged decompression chamber, or in respect of the diver in the submerged decompression chamber, but not for both concurrently;