Section 7(1) in State Bank of India Employees Pension Fund Regulations, 2014
(1)Save as provided in regulation 8, every permanent employee in the service of the Bank, including a permanent part-time employee who is required by the Bank to work for more than six hours a week, under the terms and conditions of his service shall become a member of the Fund from-(a)the date from which he is confirmed in the service of the Bank, or(b)the date from which he may be required to become a member of the Fund under the terms and conditions of his service.
