Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 12B in The Jammu and Kashmir General Sales Tax Act, 1962

12B. Application of Limitation Act.

- The provisions of sections 5 and 12 of the Limitation Act, Samvat 1995, shall apply to appeals, revisions, filed under this Act before Appellate, Reviewing Authorities or the Tribunal