Patna High Court - Orders
Patna Circle State Bank ... vs The State Bank Of India & Ors on 3 August, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL WRIT JURISDICTION CASE No.10545 of 2011
Patna Circle State Bank Emp.Co-Opt.Credit & Thrift Soc.Ltd.
Versus
The State Bank Of India & Ors
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02/ 03.08.2011Learned counsel for the respondents seeks four weeks time to file counter affidavit.
Put up this case on 5th of September, 2011 under the heading 'Admission' in regular course.
Harish (S.N.Hussain, J.)