Bombay High Court
Ramesh Velswami Tevar vs State Of Maharashtra on 5 March, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-33
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 3366 OF 2023
Ramesh Velswami Tevar ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
None for Applicant Mrs. G. P. Mulekar, APP for State- Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 5th March, 2024 P.C. :
None for Appellant / Applicant Stand over to 10/04/2024 .
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