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Bombay High Court

Ramesh Velswami Tevar vs State Of Maharashtra on 5 March, 2024

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                              Board Sr.No.:-33

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3366 OF 2023

 Ramesh Velswami Tevar                                  ....APPLICANT
            V/S
 State Of Maharashtra                                ....RESPONDENT

None for Applicant Mrs. G. P. Mulekar, APP for State- Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 5th March, 2024 P.C. :

None for Appellant / Applicant Stand over to 10/04/2024 .
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