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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(5) in The Police Enhanced Penalties Ordinance, 2005

(5)When the gross turnover of sales of any dealer registered on application made under this section has for three successive years after the period of three years referred to in sub-section (3) failed to exceed the taxable limit the prescribed authority may after giving the dealer a reasonable opportunity of being heard, cancel registration of such dealer.