Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Manipur - Subsection

Section 38(2)(b) in The Manipur Hill Areas Autonomous District Council Act, 2000

(b)manner for publication and republication of Electoral Rolls referred to in sub-section (2) of Section 10;