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Calcutta High Court

Central Co-Operative Labour Contract ... vs Union Of India on 18 December, 2009

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                  AP No. 425 of 2009

                         IN THE HIGH COURT AT CALCUTTA

                             Original Jurisdiction




                  CENTRAL CO-OPERATIVE LABOUR CONTRACT CONSTRUCTION SOCIETY LTD.

                                                                           Versus

                                                                   UNION OF INDIA


    BEFORE:

    The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

Date : 18th December, 2009.

Ms. Kum Kum Dutta, Advocate Let this matter be listed one week after the vacation, as prayed for by the learned advocate, considering the fact that AD Card has not come back.

(GIRISH CHANDRA GUPTA, J.) sm AR[CR]