Calcutta High Court
Central Co-Operative Labour Contract ... vs Union Of India on 18 December, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
AP No. 425 of 2009
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
CENTRAL CO-OPERATIVE LABOUR CONTRACT CONSTRUCTION SOCIETY LTD.
Versus
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 18th December, 2009.
Ms. Kum Kum Dutta, Advocate Let this matter be listed one week after the vacation, as prayed for by the learned advocate, considering the fact that AD Card has not come back.
(GIRISH CHANDRA GUPTA, J.) sm AR[CR]