Section 19(d) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016
(d)any questions or description in any questionnaires used to establish the risk that a prospect is willing and able to take are fair, clear and not misleading, and shall ensure that:(i)questionnaire is not vague or use double negatives or in a complex language that the prospect may not understand;(ii)questionnaire is not structured in a way that it contains misleading questions.
