Section 5(5) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963
(5)Any other fees not covered by the above except-(a)subject fees for example Commerce fees, Science fees. Agriculture fees. etc.(b)Games fees and fees charged for craft and other activities in Agriculture dairy. Home Science etc. referred in sub-clause K.M.N. Rule 6.
